Highlights RBI launches retail Central Bank Digital Currency The Reserve Bank announces the launch of the first pilot for retail digital Rupee (e₹-R) on December.....
Latest News J&K&L HC: Retrospective Operation of Government’s Executive Order Cannot Be Permitted(02.12.2022) SC: Existence of an Alternate Remedy Can’t Exclude High Court’s Writ Jurisdiction(02.12.2022) Ker. HC: Appointment Of Ministers' Personal Staff Can’t be Equated With Regular Recruitment Process(02.12.2022) Madras HC: Non-Provision of Certain Amenities for Disabled Inmate is Not a Serious HR Violation(02.12.2022)
JUDGMENTS If the employees' contribution to PF and ESI has been paid beyond the time prescribed under the relevant Act, then same is not allowable under Section 43B of the IT Act(30.11.2022) The assessee is a partnership firm engaged in the business of manufacturing of plastic products. The..... Where income is assessable to tax over a number of years, credit for tax deducted at source shall be allowed across those years in same proportion in which income is assessable to tax(30.11.2022) Present is an appeal filed by the assessee against the order of the learned Commissioner of Income T..... Mere reflecting the unexplained cash in the books of accounts in absence of any supportive documents, cannot be ground for deletion of the addition(02.12.2022) In present case, the assessee was engaged in manufacturing and trading of paper and paper board. The.....
INTERNATIONAL CASES In passing off proceedings, the court must consider all extraneous fac.....(28.11.2022) The dispute was about a shape of a water bottle. Since 2011, Tupperware has been selling a plastic b.....
NOTIFICATIONS & CIRCULARS Improvements in SWIFT: Integra.....(28.11.2022) 1. Kind reference is invited to Board's Circulars 09/2015-Cus dated 31.03.2015, 03/2016-Cus dated 03.02.2016 and 10/2016-Cus dated 15.03.2016, regardi..... Amendment to Instruction No. 1.....(28.12.2022) 1. Reference is drawn to Board's Instruction No. 18/2022-Customs dated 12.08.2022 and 26/2022-Customs dated 06.10.2022 relating to the requirement of ..... Manner of processing and sanction of IGST refunds(28.11.2022) 1. Attention is invited to Standard Operating Procedures (SOPs) for verification of risky exporters and their suppliers dated 23.01.2020 issued to CGS.....
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