Highlights RBI launches pilot project on digitalisation of lending in rural areas Digitalisation of various aspects of rural finance is an important objective of RBI’s Fintech initia.....
Latest News SC: RECOVERY FROM ACCUSED MUST BE ESTABLISHED TO RAISE PRESUMPTION UNDER SECTION 54 OF NDPS ACT(01.09.2022) KERALA HC: NO LEGISLATIVE COMPETENCE TO AMEND KVAT ACT AFTER INTRODUCTION OF GST ACT(01.09.2022) SC: APPEAL NOT ABATED ON DEATH OF ONE RESPONDENT WHEN RIGHT TO SUE EXIST AGAINST OTHER RESPONDENTS(01.09.2022) SC Lays Down Guidelines for Considering Applications Seeking Amendment to Plaint(02.09.2022)
JUDGMENTS Cenvat Credit is allowed on dredging service received by the Appellant for construction of navigation channel(29.08.2022) In both the appeals, the common issue involved is that whether the dredging services received by the..... Rule 6 (3)(i) of Cenvat Credit Rules is not applicable when Appellant has reversed the proportionate Cenvat credit(31.08.2022) Present appeals have been filed against common order-in- original by which 10 show cause notices wer..... Answer given to the interrogatories can be used as evidence and its veracity can be established only at trial(29.08.2022) By way of present appeal filed under Order XLIII Rule 1(f) read with Section 151 of Code of Civil Pr.....
INTERNATIONAL CASES If an undertaking is clear and unambiguous, a failure to obey it will .....(31.08.2022) The applicant, the Attorney General, seeks orders that the first contemnor, Robert Noel Morrison (Mr.....
NOTIFICATIONS & CIRCULARS RBI imposes monetary penalty o.....(29.08.2022) The Reserve Bank of India (RBI) has imposed, by an order dated August 22, 2022, a monetary penalty of Rs. 10.00 lakh (Rupees Ten lakh only) on Bharat ..... Extension of the time limit fo.....(30.08.2022) The undersigned is directed to refer to your email dated 25.08.2022 under F. No. 6/56/2020- DGTR on the subject mentioned above and to state that the ..... Extension of deadline for subm.....(31.08.2022) The last date for submission of research proposals for 2nd International Research Conference on Insolvency and Bankruptcy, jointly organised by Insolv.....
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