Highlights Ministry of Corporate Affairs notifies penalty for non-compliance with NFRA Rules Ministry of Corporate Affairs has notified that, the non-compliance with the National Financial Repo.....
Latest News HP HC: Extension of Parole Can't be Sought from High Court U/S 482 CrPC(24.06.2022) CESTAT: Service Tax Cannot be Imposed on Value of Material Supplied to Client(24.06.2022) CESTAT: Period of Depreciation Should Extend Up to Date of Payment of Duty(24.06.2022) Calcutta HC Orders Mandatory Videography of Recovery Procedure Under NDPS Act(24.06.2022)
JUDGMENTS Rejection of second-application for grant of registration under Section 12AA of the IT Act without mentioning substantial reason amounts to miscarriage of justice(20.06.2022) The assessee is a company incorporated under Section 8 of the Companies Act, 2013, established for v..... An assessee should be given sufficient opportunity to explain their case particularly for invocation of penal provision(24.06.2022) The Appellant have defaulted the regular payment of duty thereafter the department frozen the bank a..... Empty packaging material of cenvatable input is not liable for payment either as excise duty or as cenvat credit(24.06.2022) The issue involved in the present case is that whether the Appellant is required to pay an amount of.....
INTERNATIONAL CASES The Trustee has an express power to vary the trusts created(22.06.2022) By an originating motion filed on 17 May 2022, the Trustee seeks a direction from the court pursuant.....
NOTIFICATIONS & CIRCULARS Collaboration with Banks for c.....(21.06.2022) A two day Bankers' Awareness Program was organized by Department of Pension & Pensioners' Welfare at Udaipur on 20th & 21St June, 2022 for officers of..... Extension of timeline for impl.....(21.06.2022) 1. This is with reference to paragraph 1 (b) of the Master Direction - Credit Card and Debit Card - Issuance and Conduct Directions, 2022 ("Master Dir..... Restrictions on import of products made of plastic(22.06.2022) 1. Kind attention is invited to letter No. B-17011/7/UPC-II-PWM (MLP)/2021/12900 dated 01.02.2022 received from Ministry of Environment, Forest & Clim.....
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