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Authority decides that Product Control Numbers (PCN) methodology need not be notified- (Ministry of Commerce and Industry) (03 Jan 2023)

MANU/COMM/0001/2023

Commercial

Please refer to the proposed Product Control Numbers (PCNs) methodology by the Applicant published in the Initiation Notification dated 30th September, 2022.

The Designated Authority had invited comments/suggestions on the proposed PUC/PCNs for this investigation within 30 days from the date of initiation of the investigation. However, no comments were received within the stipulated time.

The information on record shows that there are no imports from the subject country Thailand and negligible imports from China PR in the POI. Only one exporter from Thailand has submitted questionnaire response showing nil exports to India. It is also observed that no PCN methodology was notified by the Authority in the original investigation and in the first sunset review investigation.

Therefore, Authority decides that PCN methodology need not be notified in the case. However, wherever required grade to grade comparison shall be made for fair comparison.

Tags : PCN   METHODOLOGY   NOTIFICATION  

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