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RBI Permits Banks to Use E-Payments for Imports - (25 Sep 2015)

RBI, in order to facilitate e-commerce, has permitted banks to enter into pacts with Online Payment Gateway Service Providers (OPGSPs), for import payments of goods and software (as permitted in the prevalent Foreign Trade Policy) of value not exceeding USD 2,000.

Tags : RBI   E-PAYMENTS FOR IMPORTS  

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