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#GST: Govt Amends Customs, Central Excise Duties and Service Tax Drawback Rules - (03 Jul 2017)

Government has amended Customs, Central Excise Duties and Service Tax Drawback Rules, 1995 with a view to insert necessary changes to drawback rules under the new indirect tax regime.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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