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#GST: Unutilized ITC Will Not be Refunded on Construction Services under UTGST - (03 Jul 2017)

Central Board of Excise and Customs has notified that refund is not allowable under Union Territory Goods and Services Tax (UTGST) Act in case of construction works.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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