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#GST: Assessee Having Provisional ID must Complete Registration Procedure by September - (03 Jul 2017)

Govt has clarified that a period of three months is allowed to complete procedure of issue of Goods and Services Tax Identification Number (GSTIN) i.e. the formalities can be completed on or before 22nd September, 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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