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#GST: Govt Notifies Reduced Rate of Fertilizers under CGST - (03 Jul 2017)

Govt has notified rates approved by GST Council on Fertilizers under CGST Act, UTGST Act and IGST Act. As per the notification, Mineral or chemical fertilisers are taxable at 5% rate.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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