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#GST Rollout: Govt. Notifies Certain Provisions of IGST Act, Applicable from July 1, 2017 - (30 Jun 2017)

Central Government has notified sections 4 to 13, 16 to 19, 21, 23 to 25 of Integrated Goods and Services Tax Act, 2017. It shall come into force from 1st day of July, 2017.

Tags : GST ROLLOUT   GST DAY  

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