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#GST Rollout: Govt. Notifies 'Services by Panchayat' As Exempted Services Under GST - (30 Jun 2017)

Central Government has notified supplies which shall be treated neither as a supply of goods nor a supply of service under UTGST Act. It says services by way of any activity in relation to a function entrusted to a Panchayat as exempted under GST.

Tags : GST ROLLOUT   GST DAY  

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