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RBI Reconstructs JLF Mechanism to Deal with NPAs - (25 Sep 2015)

RBI has reconstructed Joint Lenders’ Forum (JLF) norms to ensure mandatory presence of representatives of two systematically important banks: SBI and ICICI Bank , in JLF Empowered Groups formed by bankers to tackle rising non-performing assets (NPAs).

Tags : RBI   JLF  

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