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Calcutta HC Slams CBI for 'Carelessness, Negligence' in Handling of National Treasures - (30 Jun 2017)

Calcutta High Court has rapped Central Bureau of Investigation for not complying with Court orders to relocate Buddhist religious manuscripts and artefacts engraved with gold, which had been lying neglected at Kalimpong Court ‘Malkhana’ for almost six years.

Tags : CALCUTTA HIGH COURT   NATIONAL TREASURES  

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