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#GST Rollout:CBEC Notifies Remaining CGST Rules, Applicable from 1st July 2017 - (29 Jun 2017)

Central Board of Excise and Customs (CBEC) has notified remaining Central Goods and Service Tax (CGST) Rules which applicable from 1st July 2017.

Tags : CENTRAL BOARD OF EXCISE AND CUSTOMS   CENTRAL GOODS AND SERVICE TAX (CGST) RULES  

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