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#GST Rollout: Govt Mandates Aadhaar based Verification for CGST, No Bank Account Based Verification - (29 Jun 2017)

Central Board of Excise and Customs (CBEC) has issued a Notification mandating Aadhaar based Electronic Verification Code for purpose of CGST.

Tags : CENTRAL GOVERNMENT   GST   AADHAAR  

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