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#GST Rollout: RCM Applicable to Supply of Lottery, Cashew Nuts, Silk Yarn, Bidi Wrapper Leaves - (29 Jun 2017)

Central Government has notified list of goods (State-running Lottery, Cashew Nuts, Silk Yarn, Bidi Wrapper Leaves, Tobacco leaves etc.) taxable under Reverse Charge Mechanism (RCM) under proposed Integrated Goods and Services Tax (IGST) Act.

Tags : CENTRAL GOVERNMENT   GST   REVERSE CHARGE MECHANISM  

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