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Kurnool Consumer Court Orders 4.5 lakh Compensation to Patient for Kidney Removal Without Consent - (29 Jun 2017)

Karnool District Consumer Forum has ordered Indian Medical Association based in Hyderabad, to pay Rs 4.5 lakh as compensation and medical expenses to a patient whose kidney was removed by a member doctor.

Tags : KARNOOL DISTRICT CONSUMER FORUM   INDIAN MEDICAL ASSOCIATION  

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