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Chhattisgarh HC: Creating Circumstances that Drive a Person to Commit Suicide May Be Abetment - (29 Jun 2017)

Chhattisgarh High Court has observed that if accused had created circumstances that led to a situation which made a person feel totally frustrated and thereafter commit suicide, it may amount to abetment.

Tags : CHHATTISGARH HIGH COURT   SUICIDE  

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