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NGT Directs Delhi Govt to Ensure No Cattle Blood Flows into Yamuna - (25 Sep 2015)

National Green Tribunal (NGT) on a plea concerning pollution of river Yamuna, has directed Delhi Government to ensure that no blood is allowed to directly seep into Yamuna river due to slaughtering of cattle.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA  DELHI GOVT  

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