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Launch of webpage by Ministry of Electronics and Information Technology for facilitating taxpayers with regard to addressing issues related to Information Technology Services & Electronics goods- (Press Information Bureau) (21 Jun 2017)

MANU/PIBU/0649/2017

Civil

In order to ensure preparedness for GST implementation from 1st of July 2017, Ministry of Electronics & Information Technology has launched a dedicated Webpage for facilitating taxpayers with regard to addressing issues related to Information Technology Services & Electronics goods.

The Webpage can be accessed through Ministry's Web Portal http://meity.gov.in/. Individuals, Companies and Entrepreneurs in IT & Electronics sector can visit the webpage for sector-specific information. The web page also enables filing of grievances in relation to implementation of GST.

Tags : WEBPAGE   LAUNCH   INFORMATION TECHNOLOGY   SERVICES  

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