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#GST Rollout: Govt Starts Registration for GST Practitioners - (26 Jun 2017)

Govt has opened registration for GST Practitioners. Standardised formats (GST PCT-1 to GST PCT- 5) have been prescribed for making application for enrolment as GST practitioner, certificate of enrolment, show cause notice for disqualification, order of rejection of application of enrolment etc.

Tags : GST PRACTITIONERS   GST  

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