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CBEC: Service Tax Return for April to June 2017 Must Be Filed Before 15th Aug - (23 Jun 2017)

Central Board of Excise and Customs (CBEC) has mandated all service providers who are assesses under Finance Act, 1994 to submit returns for period April to June by August 15th, 2017.

Tags : CENTRAL BOARD OF EXCISE AND CUSTOMS  

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