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Uttarakhand HC Restrains State From Buying Cars, Furniture, ACs - (23 Jun 2017)

Uttarakhand High Court has restrained State Government from buying luxurious cars, furniture and air conditioners etc., since, it miserably failed to provide minimum bare facilities in schools likes benches, desks, blackboards, hygienic separate toilets for boys and girls, water purifiers etc.

Tags : UTTARAKHAND HIGH COURT   SCHOOLS  

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