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#GST Rollout: Central Government Declares 1st July as ‘GST Day’ - (23 Jun 2017)

Union finance ministry has said that GST Day will be celebrated across all field offices of Central Board of Excise and Customs (CBEC) on July 01, in the same manner as that International Customs Day or Central Excise Day is celebrated.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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