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#GST Rollout: Seven Sections of UTGST Act Notified, Effective From Today - (22 Jun 2017)

Central Government has notified that seven sections of Union Territory Goods and Services Tax (UTGST) Act (1, 2, 3, 4, 5, 17, 21, 22) shall come into force from today (22nd June 2017).

Tags : CENTRAL GOVERNMENT   GOODS AND SERVICES TAX  

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