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Govt: Aadhaar Mandatory For TB Patients to Get Cash Assistance Under Government Scheme - (22 Jun 2017)

Government in exercise of its powers u/s 7 of Aadhaar Act 2016, has notified that Aadhaar is necessary as an identity proof for availing of conditional cash assistance under Revised National Tuberculosis Control Programme (RNTCP).

Tags : AADHAAR   GOVERNMENT SCHEME   TB PATIENTS  

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