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#GST Rollout: Eighteen Sections of CGST Act Notified, Effective from Today - (22 Jun 2017)

Central Government has notified that eighteen sections (1-5, 10, 23-30, 139, 146, 164) of Central Goods and Services Tax (CGST) Act shall come into force from today (22nd June 2017).

Tags : GOODS AND SERVICES TAX   GST   CGST ACT  

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