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#GST: Central Goods & Services Rules-2017 Notified, Will Be Effective From Tomorrow - (21 Jun 2017)

Central Board of Excise and Customs (CBEC) in exercise of powers conferred by section 164 of Central Goods and Services Tax Act, 2017 has notified Central Goods and Services Rules 2017.

Tags : GOODS AND SERVICES TAX   GST   CENTRAL GOODS & SERVICES RULES-2017  

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