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#GST: CBEC Notifies Jurisdiction of Tax Officers under CGST & IGST Act - (21 Jun 2017)

Central Board of Excise and Customs (CBEC) has notified jurisdiction of Tax officers under Central Goods and Services Tax (CGST) and Integrated Goods and Services Tax (IGST) Acts.

Tags : GOODS AND SERVICES TAX   GST   CGST ACT   IGST ACT  

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