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#GST: Eighteen Sections of CGST Act Comes Into Force Tomorrow - (21 Jun 2017)

Central Government has notified that eighteen sections (1-5, 10, 23-30, 139, 146, 164) of Central Goods and Services Tax (CGST) Act will be implemented from 22nd June 2017.

Tags : GOODS AND SERVICES TAX   GST   CGST ACT  

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