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#GST: Govt notifies gst.gov.in as Common E-Portal for GST - (21 Jun 2017)

Central Government has notified www.gst.gov.in as the Common Goods and Services Tax Electronic Portal for facilitating registration, payment of tax, furnishing of returns, computation and settlement of integrated tax and electronic way bill.

Tags : GOODS AND SERVICES TAX   GST   E-PORTAL  

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