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ITAT Cochin: ‘Secret Commission’ to Doctors for Scanning & Medical Examinations Are Subject to TDS - (20 Jun 2017)

ITAT, Cochin has held that assessee-company is liable to pay TDS under section 194H of Income Tax Act in respect of payment of secret commission to doctors for scanning and medical examinations.

Tags : ITAT   COCHIN   SECRET COMMISSION  

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