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Gujarat High Court Expresses Doubt on Hardik Patel’s 'Abduction Claim' - (25 Sep 2015)

Gujarat High Court while expressing doubts about Hardik Patel’s abduction claim, has irked over Patel quota demand and warned him along his lawyer of contempt of court stating that they "misused" court proceedings.

Tags : GUJARAT HIGH COURT  HARDIK PATEL  

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