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CBEC Releases Draft Notification Amending Bill of Entry and Bill of Export Regulations - (20 Jun 2017)

Central Board of Excise and Customs (CBEC) has released draft notification amending Bill of Entry Regulations, 1976 and Bill of Export Regulations, 1991 for non- EDI locations or for manual clearance.

Tags : GOODS AND SERVICES TAX   BILL OF ENTRY   BILL OF EXPORT REGULATIONS  

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