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SC Extends Subrata Roy's Parole, Grants 10 Days To Deposit Rs. 709.82 Crore - (20 Jun 2017)

Supreme Court has extended Sahara chief Subrata Roy's parole till July 5 and also granted him 10 working days to deposit Rs. 709.82 crore out of the promised Rs. 1,500 crore.

Tags : SUPREME COURT   SAHARA  

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