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Punjab & Haryana HC Notices 63 Judicial Officers Over Plea Challenging Their Selection - (20 Jun 2017)

Punjab & Haryana High Court has put 63 Judicial Officers on notice, on a plea demanding setting aside of selection and appointments of Civil Judges (Junior Division)-cum-Judicial Magistrates in a reserved category for Punjab Civil Services (Judicial Branch) for 2013-14 vide selection list of 2014.

Tags : PUNJAB & HARYANA HIGH COURT   JUDICIAL OFFICERS  

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