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Punjab and Haryana High Court to State Cops: Find if Forged Court Orders Used to Acquire Govt. Land - (25 Sep 2015)

Punjab and Haryana HC has directed Deputy Commissioners of Mohali and Rupnagar to submit report on whether shamlat or government lands have been sanctioned to private individuals on forged court orders.

Tags : PUNJAB AND HARYANA HC  DEPUTY COMMISSIONERS OF MOHALI AND RUPNAGAR  

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