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#OneNationOneTax: GST Council Revises Tax Rates For Restaurants, Seals Rates for Lotteries - (19 Jun 2017)

Goods and Services Tax (GST) Council has fixed cost of eating out at restaurants at 18%, down from 28% decided earlier. Council has fixed tax of state-run lotteries at 12% and of state authorised lotteries at 28%.

Tags : GOODS AND SERVICES TAX   GST RATES  

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