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IBBI Notifies Inspection And Investigation Regulations - (19 Jun 2017)

Insolvency and Bankruptcy Board of India has notified Insolvency and Bankruptcy Board of India (Inspection and Investigation) Regulations, 2017 which authorizes the board to conduct inspections of records of such service providers as may be decided by it.

Tags : INSPECTION AND INVESTIGATION REGULATIONS   INSOLVENCY AND BANKRUPTCY BOARD OF INDIA  

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