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Bombay High Court Restrains Amul From Broadcasting Two TV Ads - (19 Jun 2017)

Bombay High Court has restrained Gujarat Co-operative Milk Marketing Federation Ltd (GCMMF), which markets ice cream under brand name Amul, from broadcasting two television advertisements as they were disparaging towards plaintiff’s product, Kwality Walls.

Tags : BOMBAY HIGH COURT   AMUL ICE CREAM AD  

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