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Karnataka High Court Directs SIT Not to Arrest Kumaraswamy till Next Date - (16 Jun 2017)

Karnataka High Court has directed the Special Investigation Team (SIT) not to arrest former Chief Minister H.D. Kumaraswamy till the next date of hearing in the case related to alleged misuse of his office when he was the Chief Minister.

Tags : KARNATAKA HIGH COURT   H.D. KUMARASWAMY  

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