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1993 Mumbai Serial Blasts Case: TADA Court Convicts Abu Salem, Five Others; Abdul Qayyum Acquitted - (16 Jun 2017)

A Special Terrorism and Disruptive Activities Act (TADA) court has convicted Abu Salem and five others in 1993 Mumbai serial blast case and acquitted Abdul Qayyum on ground that prosecution failed to prove charges of conspiracy against him.

Tags : SPECIAL TERRORISM AND DISRUPTIVE ACTIVITIES ACT   ABU SALEM   ABDUL QAYYUM  

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