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Govt Notifies New Exemptions to Private Ltd Companies - (15 Jun 2017)

Govt has notified exemption to Pvt Ltd Companies which says that exceptions, modifications and adaptations provided in it shall be applicable to a company covered u/s 8 of Companies Act which has not committed a default in filing its financial statements u/s 137 or annual return u/s 92 of Act.

Tags : GOVERNMENT OF INDIA   COMPANIES ACT   2013  

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