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Bombay HC Allows Metro Rail to Cut 108 Mangrove Trees for BKC Station - (14 Jun 2017)

Bombay High Court has permitted Mumbai Metro Rail Corporation Limited (MMRCL) to clear 108 mangroves to construct a station at Bandra-Kurla Complex (BKC) under Metro-3 project.

Tags : BOMBAY HIGH COURT   MUMBAI METRO RAIL CORPORATION  

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