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Warner Music Group Loses Copyright over ‘Happy Birthday to You’ Song - (24 Sep 2015)

United States District Court in Los Angeles has held that long claimed copyright on “Happy Birth day to You,“ the most popular tune in the English language, is not valid. Earlier it was controlled by music publisher Warner Chappell and its parent company, the Warner Music Group.

Tags : ‘HAPPY BIRTHDAY TO YOU’ SONG  UNITED STATES DISTRICT COURT  WARNER MUSIC GROUP  

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