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Supreme Court Orders to Declares NEET-2017 Results - (12 Jun 2017)

Supreme Court has asked Central Board of Secondary Education (CBSE) to declare results of National Eligibility-cum-Entrance Test (NEET) for admission to MBBS and BDS by putting a stay on a Madras High Court order restraining publication of results.

Tags : SUPREME COURT   NEET 2017  

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