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CBDT: People Not Having PAN Card Can File Form 60 Manually/Electronically Using E-Verification - (12 Jun 2017)

Central Board of Direct Taxes (CBDT) has notified amended rules regarding furnishing of Form 60 either in manually or electronically by using e-verification for those who does not have PAN.

Tags : CENTRAL BOARD OF DIRECT TAXES   FORM 60   PAN CARD  

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