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CBDT Notifies Transfer Pricing Tolerance Limit for AYs 2017-18 and 2018-19 - (12 Jun 2017)

Central Board of Direct Taxes (CBDT) has notified transfer pricing tolerance limit for computation of Arm’s Length Price (ALP) applicable to assessment years 2017-18 and 2018-19.

Tags : CENTRAL BOARD OF DIRECT TAXES   TRANSFER PRICING TOLERANCE LIMIT  

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