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ITAT Hyderabad: Return by Govt Agency Can't be Rejected For Not Furnishing Audit Report - (09 Jun 2017)

Income Tax Appellate Tribunal (ITAT), Hyderabad has held that income tax return filed by a Government agency cannot be rejected by authorities merely on ground that it had not furnished audit report along with return.

Tags : INCOME TAX APPELLATE TRIBUNAL   AUDIT REPORT  

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