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NGT to DDA: Fumigate 500 Abandoned Flats in Janakpuri - (08 Jun 2017)

National Green Tribunal (NGT) has directed Delhi Development Authority (DDA) to take immediate steps for cleaning and fumigating around 500 abandoned flats in West Delhi's Janakpuri area to fight diseases such as dengue and chikungunya.

Tags : NATIONAL GREEN TRIBUNAL   JANAKPURI   DELHI DEVELOPMENT AUTHORITY  

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